Section 109(2)(xiv) in Multi State Co-Operative Societies Act, 1984

[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(xiv) in Multi State Co-Operative Societies Act, 1984

(xiv)the election of members of the boards under Section 35 , and nomination of members to such boards under Section 41 , the appointment or election of officers and the powers to be exercised and the duties to be performed by the boards and other officers;

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Union of India - Subsection

Section 109(2)(xiv) in Multi State Co-Operative Societies Act, 1984