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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Maharashtra - Subsection

Section 84(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)a copy of any record, correspondence, plan or other document which is in his possession or under his control in his official capacity or which is recorded or filed in his office or in the office of any officer or servant subordinate to him.