Delhi High Court - Orders
M/S Vikram Roller Flour Mills Ltd vs M/S Krbl Ltd on 27 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 587/2018 & I.A. 14447/2018
M/S VIKRAM ROLLER FLOUR MILLS LTD ..... Plaintiff
Through: Mr. Lakshay Mangla, Advocate.
versus
M/S KRBL LTD ..... Defendant
Through: Mr. Nikhil Sonker, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.01.2023 I.A. No. 17713/2022 (seeking to bring certain additional documents on record)
1. The matter has been listed in terms of order dated 01st November, 2022.
2. Counsel for parties' state that pleadings are incomplete. Plaintiff is directed to file a reply positively within a period of two weeks from today. Rejoinder thereto, if any, be filed within a period of one week thereafter.
3. List before the Joint Registrar for completion of pleadings on the date already fixed i.e., 23rd February, 2023.
SANJEEV NARULA, J JANUARY 27, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.01.2023 16:53:14