Supreme Court - Daily Orders
The Commissioner Of Income Tax ... vs Paramount Charity Trust on 8 March, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
ITEM NO.17 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.5855 of 2019
(Arising out of impugned final judgment and order dated 21-08-2018
in Tax Appeal No.1035/2018 passed by the High Court of Gujarat at
Ahmedabad)
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Petitioner(s)
VERSUS
PARAMOUNT CHARITY TRUST Respondent(s)
(IA No.32829/2019-CONDONATION OF DELAY IN FILING)
Date : 08-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. H. Raghavendra, Rao, Adv.
M.N. Samantaray, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending application, if any, stands disposed of.
Signature Not Verified Digitally signed by POOJA ARORA Date: 2019.03.09 13:07:26 IST Reason: (POOJA ARORA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER