Section 3(3)(a) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

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Union of India - Subsection

Section 3(3)(a) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(a)are in the service of the Corporation before the notified date and continue to be in the service of the Corporation on or after the notified date; and

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Union of India - Subsection

Section 3(3)(a) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995