Section 75 in Central Council of Homoeopathy (General) Regulations, 2018
75. Registers of Central Council.
- The following registers of the Central Council shall be maintained, namely: -(i)the Cash Book;(ii)the register of Classified Abstract;(iii)the register of Securities;(iv)the register of Stock and Furniture;(v)the register of Stock of Cheque Books;(vi)the register of Leave and Pension Contribution;(vii)the register of Permanent Advances;(viii)the register of Annual Accounts;(ix)Any other register.
