Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 391(2)] [Section 391] [Entire Act] State of Goa - Subsection Section 391(2)(j) in The City of Panaji Corporation Act, 2002 (j)the procedure to be observed for the employment, punishment, suspension or removal of the officers and servants of the corporation and appeal from orders of punishment or removal;