Madhya Pradesh High Court
Vijay Jaiswal vs State Of M.P. on 15 September, 2020
Author: Anjuli Palo
Bench: Anjuli Palo
1 MCRC-33382-2020 The High Court Of Madhya Pradesh MCRC-33382-2020 (VIJAY JAISWAL Vs STATE OF M.P.) 1 Jabalpur, Dated : 15-09-2020 Heard through Video Conferencing. Parties through their respective counsel. Case diary is not available. It be called for and made available positively on the next date of hearing.
List the case in the next week.
(SMT. ANJULI PALO) JUDGE vidya Digitally signed by SREEVIDYA Date: 2020.09.15 15:30:01 +05'30'