Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(i) in The Orissa Debt Relief Act, 1980 (i)"small farmer" means a farmer who owns land measuring not more than one standard acre and whose principal source of income is agriculture or any allied occupation ;
