Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(2)(a) in The Delhi Police (Punishment and Appeal) Rules, 1980

(a)not to have admitted the misconduct contained in the summary of allegations, and