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State of Kerala - Section

Section 107 in The Kerala Panchayat Buildings Rules, 2011

107. Staircase.

(1)Every high-rise building shall have at least two staircases.
(2)The height of the handrail in the staircase shall not be less than 90 centimetres and if balusters are provided, no gap in the balusters shall be more than 10 centimetres wide.