Allahabad High Court
State Of U.P. & Others vs Roop Ram on 22 February, 2013
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL DEFECTIVE No. - 189 of 1997 Petitioner :- State Of U.P. & Others Respondent :- Roop Ram Petitioner Counsel :- S.C. Hon'ble Rajes Kumar,J.
As per the office report, the notice has been served on the sole respondent. However, the typed copy of the judgment has not been filed.
As prayed, four weeks time is granted to file the typed copy of the judgment.
List after four weeks.
Order Date :- 22.2.2013 Priyanka