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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(9) in Rajasthan Panchayati Raj (Election) Rules, 1994

(9)The remaining number of seats reserved for women shall be determined by dividing the total number of seats by three and number so determined shall be reduced by the aggregate of the number of the seats derived for women belonging to the SCs, STs and BCs under Sub-rule (8).