Andhra Pradesh High Court - Amravati
Dr. Y R Ambedkar vs The State Of Andhra Pradesh on 8 July, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010619472022 IN THE HIGH COURT OF ANDHRA Bench Sr.No:-
34
PRADESH [3443]
AT AMARAVATI
WRIT PETITION NO: 37099 of 2022
Dr. Y R ...Petitioner
Ambedkar
Vs.
The State Of Andhra Pradesh and Others ...Respondent(s)
**********
KAVITHA GOTTIPATI, Advocate(s) for Petitioner(s) GP FOR SERVICES I, M R K CHAKRAVARTHY, KOTHA RAMA MOHAN RAO(SC FOR SVVUT), V.VENKATA NAGA RAJU (STANDING COUNSEL FOR APPSC) IN HIGH COURT OF A.P, N A RAMACHANDRA MURTHY(SC FOR APPSC), Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 8th July 2024 PC:
De-tag this matter from W.P. No.9677 of 2021 & Batch and list on 10.07.2024 along with W.P. No.29210 of 2022.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J akn