Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 20 August, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
O - 27
ORDER SHEET
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 20th August, 2018.
Appearance:
Mr. Sarvapriya Mukherjee, Adv. Mr. Yashvardhan Kocher, Adv.
Mr. Ratul Das, Adv.
For the petitioner Mr. Syed Huda, Adv.
Mr. Tarun Aich, Adv.
For the defendant no. 6 Mr. Chayan Gupta, Adv.
Mr. A. K. Dey, Adv.
For the defendant no. 7 & 14 Mr. A. Ray, Adv.
Mr. Pramit Bag, Adv.
Mr. A. K. Dey, Adv.
For the defendant nos. 21 & 22 Mr. A. Mitra, Adv.
Ms. D. Adhikari, Adv.
Ms. A. Mukherjee, Adv.For the defendant No. 3, 5 & 16
Ms. Iti Dutta, Adv.
..for the defendant no. 4 The Court : As suggested by counsel appearing for the plaintiff, an affidavit of compliance will be filed with regard to the document downloaded from the Ministry of Corporate Affairs, Portal in accordance with the requirements of Section 65B of the Evidence Act. An objection has been taken with regard to this document by the defendant nos. 1, 2, 9, 10, 21 and 22 with regard to certification of the said document.
Such affidavit will be filed within a week from date.2
The examination-in-chief of the plaintiff's witness will continue on 18th September, 2018.
(MOUSHUMI BHATTACHARYA, J.) A Dey/S.Chandra