Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 41 in The Orissa Veterinary Practitioners Rules, 1976 41. Order passed by the Enquiry Committee to be subject to the confirmation by the Council. - An order passed by the Enquiry Committee shall be subject to the confirmation by the Council and shall not take effect until such confirmation.
