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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Elementary Teacher Training Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Education course through Common Entrance Test) Rules, 2007

(1)A Committee for DIET CET and Admissions shall be constituted by the Competent Authority with the following members to advise the Convener of DIET CET and admissions, in the matters relating to admissions and on such other matters necessary for the smooth conduct of admissions.
1. Commissioner/Director of School Education - Chairman
2. Director, SCERT - Member
3. Convener, LP CET - Member
4. Principal,IASE, Masabtank, Hyderabad - Member
5. Deputy Director (Training), O/o the DSE,Hyderabad - Member
6. Two subject experts each in the concernedSubject - Member
7. Special Invitee nominated by Director ofSchool Education - Member
8. Convener of DIET CET - Member Convener