Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 599(4)] [Section 599] [Entire Act]

State of Jharkhand - Subsection

Section 599(4)(v) in Bihar Education Code, 1961

(v)Is the building designed for day students or boarders or both ? The number of students for which the building is designed should be stated in each case and, if the institution contains both boarders and day-scholars, the number of boarders and day-scholars should be given separately;