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State of Punjab - Section

Section 1007 in Punjab Jail Manual, 1996

1007. Other duties of the Superintendent.

(1)It is the duty of the Superintendent to satisfy himself that -
(a)the office is neatly kept and tidily arranged and that the registers and other records are properly kept and up to date;
(b)the food is issued according to the scale sanctioned and is of good quality, and that the prices paid are not in excess of those prevailing in the market; and
(c)that the warders when on duty are properly dressed and in all respects efficient.
(2)The Superintendent is authorized to punish any subordinate officer.