Section 13(1)(a) in The Punjab Agricultural Produce Markets Act, 1961

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State of Haryana - Subsection

Section 13(1)(a) in The Punjab Agricultural Produce Markets Act, 1961

(a)to enforce the provisions of this Act and the rules and bye-laws made thereunder in the notified market area and, when so required by the [ - ] [Omitted by Punjab Act 40 of 1963, Section 7.] Board, to establish a market therein providing such facilities for persons visiting it in connection with the purchase, sale, storage, weighment and processing of agricultural produce concerned as the [ - ] [Omitted by Punjab Act 40 of 1963, Section 7.] Board may from time to time direct :

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State of Haryana - Subsection

Section 13(1)(a) in The Punjab Agricultural Produce Markets Act, 1961