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Bombay High Court

Chindhubai Udesing Paradhi Died Thr Lrs ... vs Sajandas Khatumal Wasvani on 27 June, 2024

                                (1)                    ca-309-2024.odt



     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD

                     CIVIL APPLICATION NO.309 OF 2024
                             IN WPST/8185/2022

           CHINDHUBAI UDESING PARADHI (DIED)
          THROUGH LR BEBABAI RAJENDRA PARDHI
                            VERSUS
               SAJANDAS KHATUMAL WASVANI
                                 ...
Mr. A. R. Kawade, Advocate for the Applicant.
Mr. D. P. Palodkar, Advocate for the sole Respondent.
                                ...
                       CORAM : S. G. CHAPALGAONKAR, J.

DATED : 27th JUNE, 2024. P.C.:-

. Time to remove office objections is extended by two weeks.
(S. G. CHAPALGAONKAR) JUDGE Devendra/June-2024