Bombay High Court
Chindhubai Udesing Paradhi Died Thr Lrs ... vs Sajandas Khatumal Wasvani on 27 June, 2024
(1) ca-309-2024.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.309 OF 2024
IN WPST/8185/2022
CHINDHUBAI UDESING PARADHI (DIED)
THROUGH LR BEBABAI RAJENDRA PARDHI
VERSUS
SAJANDAS KHATUMAL WASVANI
...
Mr. A. R. Kawade, Advocate for the Applicant.
Mr. D. P. Palodkar, Advocate for the sole Respondent.
...
CORAM : S. G. CHAPALGAONKAR, J.
DATED : 27th JUNE, 2024. P.C.:-
. Time to remove office objections is extended by two weeks.
(S. G. CHAPALGAONKAR) JUDGE Devendra/June-2024