Section 17(3) in Rajasthan Regulation of Boating Act, 1956
(3)On each such boat at least at two places the following information shall be displayed prominently on a board of size not less that 15" x 8" in 'Red' colour on "White" background.-(a)Serial number of the certificate given by Department of Fisheries. Government of Rajasthan.(b)Name of owner (Registered in Department of Fisheries. Government of Rajasthan).(c)"This boat is not safe to carry passengers".
