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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(r) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(r)Adequate steps are taken to prevent a load, in the course of being hoisted or lowered from coming into contact with any object to avoid any displacement of such load;