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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(4)The licence granted under sub-section (1) for the erection or re-erection of a building shall specify the purpose for which the building is to be used.