Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Water (Prevention And Control Of Pollution) Cess Rules, 1978

(2)[ If the consumer fails to submit the return as specified in sub-rule (1) the assessing authority or the officer authorised in this regard shall issue a notice in Form I-A.] [ Inserted by G.S.R. 311(E), dated 28.2.1992 (w.e.f. 5.3.1992).]