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State of Chattisgarh - Section

Section 35 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

35. Agricultural Research Station and Agricultural Rural life and Extension Services.

(1)The University shall establish and/or maintain Agricultural Research Station regional and other sub-stations for conducting research, both fundamental and applied, in all faculties within its territorial jurisdiction.
(2)The University shall also run an Agricultural Rural Life and Extension Service which shall, subject to the provisions of this Act and the Statutes, make available useful information to the farmers and house wives to help them solve their problems and take all necessary measures for developing in young people interest in Agricultural Rural Life.