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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in The Bureau of Energy Efficiency (Terms and Conditions of Service of Employees) Rules, 2017

(4)The expenses towards hotel accommodation at the tour station shall be admissible to the employees of the Bureau in accordance with the rates specified by the Central Government for its employees from time to time and the expenditure on accommodation at tour station shall be reimbursed based on actual expenditure supported by bills.