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[Cites 0, Cited by 0] [Section 129(3)] [Section 129] [Entire Act]

State of Madhya Pradesh - Subsection

Section 129(3)(a) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(a)'Gram Sabha' means a body consisting of persons whose names are included in the electoral rolls relating to the area of a Panchayat at the village level, or part thereof, for which it is constituted.