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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(6) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(6)The Director shall have the power to donate obsolete equipment or store items, as identified by a committee constituted for this purpose by the Director, to any educational institution [* * *] [Omitted 'in the vicinity of the Institute' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).] up to such limits as may be decided by the Executive Council from time to time.