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Supreme Court - Daily Orders

Nek Pal vs Nagar Palika Parishad on 11 September, 2018

     ITEM NO.68                          REGISTRAR COURT. 1                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                   No(s).
     11728-11729/2018

     NEK PAL & ORS.                                                      Petitioner(s)

                                                     VERSUS

     NAGAR PALIKA PARISHAD & ORS.                                        Respondent(s)


     Date : 11-09-2018 These petitions were called on for hearing today.



     For Petitioner(s)
                                       Mr. Ananta Prasad Mishra, Adv.
                                       Mr. Ankit B., Adv.
                                       Mr. Gagan Gupta, AOR

     For Respondent(s)
                                       Mr.   Sunil Prakash Sharma, Adv.
                                       Mr.   Prakash Sharma, Adv.
                                       Mr.   Arun Adhlakha, Adv.
                                       Mr.   Dharmendra Kumar Sinha, AOR
                                       Mr.   Uday Singh, Adv.
                                       Mr.   Vinay Garg, AOR
                                       Mr.   Apoorv K., Adv.
                                       Mr.   Pravesh S., Adv.
                                       Mr.   Sushil Kumar, Adv.
                                       Mr.   Vikas Mehta, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No.1 has filed counter affidavit but after the opportunity was declined. Registry to make a specific mention in the office report at the time of listing the matter before Signature Not Verified the Hon'ble Court.

Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.15 11:28:16 IST Reason:

Respondent No.2 has already filed counter affidavit.

Item No.68 -2-

Last and final opportunity is granted to respondent No.3 for filing counter affidavit within four weeks.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.

KAPIL MEHTA Registrar 11.9.2018 rd