Supreme Court - Daily Orders
Nek Pal vs Nagar Palika Parishad on 11 September, 2018
ITEM NO.68 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s).
11728-11729/2018
NEK PAL & ORS. Petitioner(s)
VERSUS
NAGAR PALIKA PARISHAD & ORS. Respondent(s)
Date : 11-09-2018 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Ananta Prasad Mishra, Adv.
Mr. Ankit B., Adv.
Mr. Gagan Gupta, AOR
For Respondent(s)
Mr. Sunil Prakash Sharma, Adv.
Mr. Prakash Sharma, Adv.
Mr. Arun Adhlakha, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mr. Uday Singh, Adv.
Mr. Vinay Garg, AOR
Mr. Apoorv K., Adv.
Mr. Pravesh S., Adv.
Mr. Sushil Kumar, Adv.
Mr. Vikas Mehta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No.1 has filed counter affidavit but after the opportunity was declined. Registry to make a specific mention in the office report at the time of listing the matter before Signature Not Verified the Hon'ble Court.
Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.15 11:28:16 IST Reason:Respondent No.2 has already filed counter affidavit.
Item No.68 -2-Last and final opportunity is granted to respondent No.3 for filing counter affidavit within four weeks.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity stands declined.
KAPIL MEHTA Registrar 11.9.2018 rd