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[Section 31B]
[Entire Act]
State of Rajasthan - Subsection
Section 31B(4) in The Rajasthan Land Acquisition Rules, 1956
| Compensation | Market price of land as applicable to khatedartenants determined by Land Acquisition Officer | No. of years elapsed after allotment 9treatingperiod of more than 6 months as one year ignoring shorter period) | Improvement as legally permissible |
| 10 (for non-Colony area) | or | 15 (for Colony area) |