Section 12(1)(b) in The Northern Indian Ferries Act, 1878
(b)[for regulating the time and manner at and in which, and the terms on which, the tolls of such such ferries may be let by auction, and prescribing the persons by whom auctions may be conducted;Subs. by Act 3 of 1886, s. 1, for clause (b) (w.e.f. 29-1-1886)]