Supreme Court - Daily Orders
Union Of India vs Shri Doly Loyi on 7 June, 2023
Bench: Vikram Nath, Sanjay Kumar
ITEM NO.112 COURT NO.7 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8387/2013
UNION OF INDIA & ORS. Appellant(s)
VERSUS
SHRI DOLY LOYI Respondent(s)
Date : 07-06-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANJAY KUMAR
(VACATION BENCH)
For Appellant(s) Mr. Wasim Qadri, Sr. Adv. (NP)
Mr. Raj Bahadur Yadav, AOR
Mr. R R Rajesh, Adv.
Mr. Shashank Bajpai, Adv.
For Respondent(s) Mr. Surinder Kumar Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
On the request made on behalf of the appellants, list this matter after six weeks.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.06.07 15:14:15 IST Reason: