Delhi High Court - Orders
Smt. Meena Kumari vs Lt. Governor, Govt. Of Nct Of Delhi & Ors on 13 March, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~66 to 80 & 83
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11577/2021
SMT. MEENA KUMARI ..... Petitioner
Through: Mr. Anup Kumar Das and Mr.
Nairit Bansal, Advs. (M:
9818412195)
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
67 WITH
+ W.P.(C) 11578/2021 & CM APPL.35719/2021
SMT. NAHID ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
68 WITH
+ W.P.(C) 11585/2021
ARMAN & ANR. ..... Petitioners
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS .... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
69 WITH
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 1 of 6
Signing Date:15.03.2023
12:00:36
+ W.P.(C) 11586/2021
RAHUL SAINI ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
70 WITH
+ W.P.(C) 11587/2021
AMIR GOHAR @ AKRAM & ANR. ..... Petitioners
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
71 WITH
+ W.P.(C) 11588/2021 & CM APPL.35747/2021
SANJAY LAUMAS ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Sameer Vashisht, ASC, Civil,
GNCTD with Mr. Vanshay Kaul,
Adv. (M: 98701 11585)
Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
72 WITH
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 2 of 6
Signing Date:15.03.2023
12:00:36
+ W.P.(C) 12005/2021
MOHD. YUSUF .... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
73 WITH
+ W.P.(C) 12031/2021
SMT. CHANDERWATI ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Sameer Vashisht, ASC, Civil,
GNCTD with Mr. Vanshay Kaul,
Adv.
Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
74 WITH
+ W.P.(C) 12032/2021
RAJNI ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
75 WITH
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 3 of 6
Signing Date:15.03.2023
12:00:36
+ W.P.(C) 12433/2021 & CM APPL.39100/2021
MS. SOFIYA ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
76 WITH
+ W.P.(C) 14869/2021 & CM APPL.46937/2021
JAHUR ..... Petitioner
Through: Mr. Anup Kumar Das and Mr. Nairit
Bansal, Advs.
versus
LT. GOVERNOR, GOVT. OF
NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
77 WITH
+ W.P.(C) 11980/2022 & CM APPL.35960/2022
MOHD SAHID ..... Petitioner
Through: Mr. Anil Panwar & Mr. Tanishq
Panwar, Advs. (M:9818266633)
versus
AGRICULTURAL PRODUCE MARKETING
COMMITTEE & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
78 WITH
+ W.P.(C) 11982/2022 & CM APPL.35771/2022
MOHD. SAHID ..... Petitioner
Through: Mr. Anil Panwar & Mr. Tanishq
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 4 of 6
Signing Date:15.03.2023
12:00:36
Panwar, Advs.
versus
AGRICULTURAL PRODUCE MARKETING
COMMITTEE & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
79 WITH
+ W.P.(C) 11995/2022 & CM APPL.35795/2022
MOHD YUNUS PRAVEZ ..... Petitioner
Through: Mr. Anil Panwar & Mr. Tanishq
Panwar, Advs.
versus
AGRICULTURAL PRODUCE MARKETING
COMMITTEE & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
80 WITH
+ W.P.(C) 12015/2022 & CM APPL.35928/2022
YUSUF AZAD ..... Petitioner
Through: Mr. Anil Panwar & Mr. Tanishq
Panwar, Advs.
versus
AGRICULTURAL PRODUCE MARKETING
COMMITTEE & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
83 AND
+ W.P.(C) 12192/2022 & CM APPL.36485/2022
MOHD YASHIN ..... Petitioner
Through: Mr. Anil Panwar & Mr. Tanishq
Panwar, Advs.
versus
AGRICULTURAL PRODUCE MARKETING
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 5 of 6
Signing Date:15.03.2023
12:00:36
COMMITTEE & ANR. ..... Respondents
Through: Mrs. Avnish Ahlawat, SC, APMC &
DAMB with Mr. N.K. Singh, Ms. Palak
Rohmetra, Ms. Laavanya Kaushik and
Ms. Aliza Alam, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 13.03.2023
1. This hearing has been done through hybrid mode.
2. An adjournment slip has been moved on behalf of the APMC. Both the parties are permitted to file the additional documents, if any, within 4 weeks and the same shall be exchanged. All parties are permitted to obtain the electronic copy of the Court record in order to assist the Court on the next date of hearing.
3. If pleadings are not completed, no further opportunity shall be given to file additional documents.
4. Considering the nature of the matters, it is made clear that no further adjournment shall be granted in these matters.
5. List for hearing on 11th July, 2023 at top of the Board.
PRATHIBA M. SINGH, J.
MARCH 13, 2023 dk/dn Signature Not Verified Digitally Signed By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 6 of 6 Signing Date:15.03.2023 12:00:36