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Delhi High Court - Orders

Smt. Meena Kumari vs Lt. Governor, Govt. Of Nct Of Delhi & Ors on 13 March, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~66 to 80 & 83
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                   W.P.(C) 11577/2021
                                SMT. MEENA KUMARI                        ..... Petitioner
                                              Through:   Mr. Anup Kumar Das and Mr.
                                                         Nairit  Bansal,       Advs.      (M:
                                                         9818412195)
                                              versus
                                LT. GOVERNOR, GOVT. OF
                                NCT OF DELHI & ORS.                      ..... Respondents
                                              Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          67                      WITH
                          +            W.P.(C) 11578/2021 & CM APPL.35719/2021
                                  SMT. NAHID                                ..... Petitioner
                                                  Through: Mr. Anup Kumar Das and Mr. Nairit
                                                             Bansal, Advs.
                                                  versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                       ..... Respondents
                                                  Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          68                              WITH
                          +                               W.P.(C) 11585/2021
                                  ARMAN & ANR.                                      ..... Petitioners
                                                          Through:   Mr. Anup Kumar Das and Mr. Nairit
                                                                     Bansal, Advs.
                                                versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS                      .... Respondents
                                                Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          69                              WITH

Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI         W.P.(C) 11577/2021 & connected matters                                Page 1 of 6
Signing Date:15.03.2023
12:00:36
                           +                               W.P.(C) 11586/2021
                                  RAHUL SAINI                                       ..... Petitioner
                                                          Through:   Mr. Anup Kumar Das and Mr. Nairit
                                                                     Bansal, Advs.
                                                versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                     ..... Respondents
                                                Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          70                    WITH
                          +                     W.P.(C) 11587/2021
                                  AMIR GOHAR @ AKRAM & ANR.               ..... Petitioners
                                                Through: Mr. Anup Kumar Das and Mr. Nairit
                                                           Bansal, Advs.
                                                versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                     ..... Respondents
                                                Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          71                      WITH
                          +            W.P.(C) 11588/2021 & CM APPL.35747/2021
                                  SANJAY LAUMAS                               ..... Petitioner
                                                  Through: Mr. Anup Kumar Das and Mr. Nairit
                                                             Bansal, Advs.
                                                  versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                         ..... Respondents
                                                  Through: Mr. Sameer Vashisht, ASC, Civil,
                                                             GNCTD with Mr. Vanshay Kaul,
                                                             Adv. (M: 98701 11585)
                                                                     Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          72                              WITH


Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI         W.P.(C) 11577/2021 & connected matters                                Page 2 of 6
Signing Date:15.03.2023
12:00:36
                           +                               W.P.(C) 12005/2021
                                  MOHD. YUSUF                                       .... Petitioner
                                                          Through:   Mr. Anup Kumar Das and Mr. Nairit
                                                                     Bansal, Advs.
                                                versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                     ..... Respondents
                                                Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          73                    WITH
                          +                     W.P.(C) 12031/2021
                                  SMT. CHANDERWATI                            ..... Petitioner
                                                Through: Mr. Anup Kumar Das and Mr. Nairit
                                                           Bansal, Advs.
                                                versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                 ..... Respondents
                                                Through: Mr. Sameer Vashisht, ASC, Civil,
                                                           GNCTD with Mr. Vanshay Kaul,
                                                           Adv.
                                                                     Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          74                              WITH
                          +                               W.P.(C) 12032/2021
                                  RAJNI                                             ..... Petitioner
                                                          Through:   Mr. Anup Kumar Das and Mr. Nairit
                                                                     Bansal, Advs.
                                                versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                     ..... Respondents
                                                Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                     DAMB with Mr. N.K. Singh, Ms. Palak
                                                                     Rohmetra, Ms. Laavanya Kaushik and
                                                                     Ms. Aliza Alam, Advocates.
                          75                              WITH


Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI         W.P.(C) 11577/2021 & connected matters                                Page 3 of 6
Signing Date:15.03.2023
12:00:36
                           +            W.P.(C) 12433/2021 & CM APPL.39100/2021
                                  MS. SOFIYA                                ..... Petitioner
                                                  Through: Mr. Anup Kumar Das and Mr. Nairit
                                                             Bansal, Advs.
                                                  versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                       ..... Respondents
                                                  Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                          76                      WITH
                          +            W.P.(C) 14869/2021 & CM APPL.46937/2021
                                  JAHUR                                     ..... Petitioner
                                                  Through: Mr. Anup Kumar Das and Mr. Nairit
                                                             Bansal, Advs.
                                                  versus
                                  LT. GOVERNOR, GOVT. OF
                                  NCT OF DELHI & ORS.                       ..... Respondents
                                                  Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                          77                     WITH
                          +           W.P.(C) 11980/2022 & CM APPL.35960/2022
                                  MOHD SAHID                                ..... Petitioner
                                                 Through: Mr. Anil Panwar & Mr. Tanishq
                                                            Panwar, Advs. (M:9818266633)
                                                 versus
                                  AGRICULTURAL PRODUCE MARKETING
                                  COMMITTEE & ANR.                          ..... Respondents
                                                 Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                          78                    WITH
                          +          W.P.(C) 11982/2022 & CM APPL.35771/2022
                                  MOHD. SAHID                            ..... Petitioner
                                                Through: Mr. Anil Panwar & Mr. Tanishq

Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI         W.P.(C) 11577/2021 & connected matters                              Page 4 of 6
Signing Date:15.03.2023
12:00:36
                                                                    Panwar, Advs.
                                               versus
                                  AGRICULTURAL PRODUCE MARKETING
                                  COMMITTEE & ANR.                       ..... Respondents
                                               Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                          79                     WITH
                          +           W.P.(C) 11995/2022 & CM APPL.35795/2022
                                  MOHD YUNUS PRAVEZ                        ..... Petitioner
                                                 Through: Mr. Anil Panwar & Mr. Tanishq
                                                            Panwar, Advs.
                                                 versus
                                  AGRICULTURAL PRODUCE MARKETING
                                  COMMITTEE & ANR.                         ..... Respondents
                                                 Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                          80                     WITH
                          +           W.P.(C) 12015/2022 & CM APPL.35928/2022
                                  YUSUF AZAD                               ..... Petitioner
                                                 Through: Mr. Anil Panwar & Mr. Tanishq
                                                            Panwar, Advs.
                                                 versus
                                  AGRICULTURAL PRODUCE MARKETING
                                  COMMITTEE & ANR.                         ..... Respondents
                                                 Through: Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                          83                     AND
                          +           W.P.(C) 12192/2022 & CM APPL.36485/2022
                                  MOHD YASHIN                             ..... Petitioner
                                                 Through: Mr. Anil Panwar & Mr. Tanishq
                                                            Panwar, Advs.
                                                 versus
                                  AGRICULTURAL PRODUCE MARKETING

Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI         W.P.(C) 11577/2021 & connected matters                              Page 5 of 6
Signing Date:15.03.2023
12:00:36
                                   COMMITTEE & ANR.                              ..... Respondents
                                               Through:            Mrs. Avnish Ahlawat, SC, APMC &
                                                                   DAMB with Mr. N.K. Singh, Ms. Palak
                                                                   Rohmetra, Ms. Laavanya Kaushik and
                                                                   Ms. Aliza Alam, Advocates.
                                  CORAM:
                                  JUSTICE PRATHIBA M. SINGH
                                           ORDER

% 13.03.2023

1. This hearing has been done through hybrid mode.

2. An adjournment slip has been moved on behalf of the APMC. Both the parties are permitted to file the additional documents, if any, within 4 weeks and the same shall be exchanged. All parties are permitted to obtain the electronic copy of the Court record in order to assist the Court on the next date of hearing.

3. If pleadings are not completed, no further opportunity shall be given to file additional documents.

4. Considering the nature of the matters, it is made clear that no further adjournment shall be granted in these matters.

5. List for hearing on 11th July, 2023 at top of the Board.

PRATHIBA M. SINGH, J.

MARCH 13, 2023 dk/dn Signature Not Verified Digitally Signed By:DEVANSHU JOSHI W.P.(C) 11577/2021 & connected matters Page 6 of 6 Signing Date:15.03.2023 12:00:36