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Supreme Court - Daily Orders

Om Prakash(Dead) Through Lrs. vs Dinesh Kumar & Anr.Etc. on 25 August, 2014

Bench: Sudhansu Jyoti Mukhopadhaya, Prafulla Chandra Pant

  ITEM NO.11                                  COURT NO.5                    SECTION II

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)Nos. 1835-1837/2014

  (Arising out of impugned final judgment and order dated 27/11/2013
  in CRMBA No. 11735/2013,04/12/2013 in CRMBA No.12121/2013 and
  06/12/2013 in CRMBA No. 12264/2013 passed by the High Court Of
  Rajasthan At Jaipur)

  OM PRAKASH                                                                 Petitioner(s)

                                                      VERSUS

  DINESH KUMAR & ANR.ETC.                            Respondent(s)
  (with appln. (s) for directions and exemption from filing O.T. and
  office report)

  Date : 25/08/2014 These petitions were called on for hearing
  today.

  CORAM :
                                 HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                                 HON'BLE MR. JUSTICE PRAFULLA CHANDRA PANT

  For Petitioner(s)                       Ms. Pratibha Jain ,Adv.

  For Respondent(s)                       Mr. Abhishek Gupta ,Adv.

                                          Mr. Mukesh Sharma, Adv.
                                          Mr. Debasis Misra ,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Crl.Misc. Petition Nos. 13113-13115/2014 has been filed by the complainant-petitioner. It is stated in the application that the petitioner died on 20th April,2014.

Having heard the learned counsel for the parties, we allow the application and direct to substitute the name of Sunil, s/o Mr. Om Prakash as petitioner.

Cause title be amended accordingly.

Signature Not Verified Digitally signed by Rajni Mukhi

Post the matter after three weeks.

Date: 2014.08.29 10:41:21 IST Reason:
                      (Rajni Mukhi)                                   (Usha Sharma)
                        Sr. P.A.                                      Court Master