Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(2)(c) in The West Bengal Maritime Board Act, 2000

(c)all the properties vested in the Board shall, until the Board is reconstituted, vest in the State Government.