Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(2) in The Rajasthan Distilleries Rules, 1977 (2)The order of removal passed by the District Excise Officer or his decision to prohibit employment of any person shall be appealable to the Excise Commissioner, Rajasthan.
