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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(8) in The Bombay Dentists Rules, 1951

(8)If at any election the number of candidates duly nominated exceeds the vacancies to be filled up, the Returning Officer shall forthwith publish their names and addresses on the notice-board of the Council, in the Bombay Government Gazette and in such manner as the Council may direct. The Returning Officer shall further arrange for the printing of the voting papers in Form A given in the Appendix, with the names of the candidates entered therein in alphabetical order. Such names and the instructions given in the voting paper shall be printed in English, Hindi, Marathi, Gujarati and Kannada.