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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(a) in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

(a)permit or cause to break the seal of the lock on the meter or break the glass on the dial or open the meter or alter the index of any meter or prevent any meter from duly registering the quantity of water supplied, or