Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Kerala - Subsection Section 41(3) in Kerala University of Fisheries and Ocean Studies Act, 2010 (3)The qualifications and experience for appointment as Controller of Examinations shall be such, as may be prescribed by Statutes.
