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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(i) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(i)the licensee or his agent shall comply with all orders issued by the market committee for the regulation of the storage/hat/bazar/mela in accordance with the provisions of the Act and the rules and bye-laws made thereunder,