Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Madhya Pradesh - Subsection Section 23(2)(c) in The M.P. Farmers' Organisation Election Rules, 1999 (c)Polling Officers and such persons as the Presiding Officers may from time to time admit for the purpose of identifying electors;