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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(4) in Police Regulations, Calcutta, 1968

(4)Water supply. - Police officers are to ascertain at once what water supply is available and note the exact position of the nearest hydrants and tanks in order that the information may be ready for the Fire Brigade on its arrival.