Section 17 in Karnataka State Open University Act, 1992

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State of Karnataka - Section

Section 17 in Karnataka State Open University Act, 1992

17. Authorities of the University.

- The following shall be the authorities of the University:-

(1)the Board of Management;

(2)the Academic Council;

(3)the Finance Committee; and

(4)such other authorities as may be declared by the statutes to be the authorities of the University;