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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(10) in The Mizoram Excise Act, 1973

(10)"duty" or "countervailing duty" means the duty of Excise or countervailing duty, as the case may be, mentioned in entry 51 in List II of the Seventh Scheduled to the Constitution;