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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 163(2)(v) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(v)loss of secret documents and any other material of secret nature or about security classification, Such a Commission of Inquiry shall be ordered by an officer or authority against the person having lost the document or material in his charge or under his control;