Karnataka High Court
Manjula K.M. vs The State Of Karnataka on 21 March, 2013
Author: Dilip B Bhosale
Bench: Dilip B Bhosale
:1:
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 21ST DAY OF MARCH 2013
PRESENT
THE HON'BLE MR.JUSTICE DILIP B BHOSALE
AND
THE HON'BLE MR.JUSTICE K.N.KESHAVANARAYANA
WRIT APPEAL NOS.31346/2012 & 30331-30334/2013
C/W
W.ANOS.30051-30053/2013, W.A.NOS.30054-30058/2013,
W.A.NOS.30059-30060/2013, W.A.NOS.30061-30063/2013,
W.A.NOS.30064-30066/2013, W.A.NOS.30067-30074/2013,
W.A.NOS.30075-30087/2013, W.A.NOS.30088-30090/2013,
W.A.NOS.30113-30114/2013, W.A.NOS.30115-30117/2013,
W.A.NOS.30241-30244/2013, W.A.NOS.30245-30264/2013,
W.A.NOS.30265-30721/2013
WRIT APPEAL NOS.31346/2012 & 30331-30334/2013
BETWEEN:
1. SIDDAPPA
S/o DUNDAPPA HALINGALI
AGE: 29 YEARS
OCC: KANNADA TEACHER
R/O NAGANUR
TQ: GOKAK
DIST: BELGAUM
2. NAGARAJ
S/O RAMACHANDRA SURYVANSHI
AGE: 30 YEARS
OCC: HINDI TEACHER
R/O SHINDIKURBET
TQ: GOKAK
DIST: BELGAUM
:2:
3. SURESH
S/O BASAPPA BALIBAR
AGE: 27 YEARS
OCC: SOCIAL SCIENCE TEACHER
R/O MUDALAGI
TQ: GOKAK
DIST: BELGAUM
4. MUTTAPPA
S/O YALLAPPA SULLAD
AGE: 30 YEARS
OCC: P.E.TEACHER
R/O GOKAK
DIST: BELGAUM
5. SUBHAS SIDDAPPA HIREPPAGOL
AGE: 25 YEARS
OCC: SCIENCE TEACHER (CBZ)
R/O RANGAPUR
TQ: GOKAK
DIST: BELGAUM
...APPELLANTS
[BY SRI.HEMANT R. CHANDRAGOUDAR, ADV.]
AND:
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS
CHIEF SECRETARY
VIDHANA SOUDHA
BANGALORE - 560 001.
2. THE STATE OF KARNATAKA
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DEPARTMENTOF SOCIAL WELFARE
M.S.BUILDING
BANGALORE - 560 001.
3. THE STATE OF KARNATAKA
REPRESENTED BY ITS
:3:
PRINCIPAL SECRETARY
DEPARTMENT OF RURAL DEVELOPMENT
AND PANCHAYATH RAJ
M.S.BUILDING
BANGALORE - 560 001
4. THE STATE OF KARNATAKA
REPRESENTED BY ITS
SECRETARY
DEPARTMENT OF EDUCATION
(PRIMARY AND SECONDARY EDUCATION)
M.S.BUILDING
BANGALORE - 560 001
5. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL
EDUCATIONAL INSTITUTIONS SOCIETY
AN ORGANIZATION OF SOCIAL WELFARE
DEPARTMENT, NO.179, 3RD FLOOR
I MAIN ROAD
SHESHADRIPURAM
BANGALORE - 560 002
6. THE CHIEF EXECUTIVE OFFICER
ZILLA PANCHAYATH
BELGAUM
7. THE DISTRICT OFFICER
BACKWARD CLASS AND MINORITY
WELFARE DEPARTMENT, BELGAUM
DIST: BELGAUM.
...RESPONDENTS
[BY SMT.K.VIDYAVATHI, AGA]
*****
THESE WRIT APPEALS ARE FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE ORDER DATED 11/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN W.P.NOS.66019- 023/2012 AND ALLOW THE SAID WRIT PETTIONS IN ITS ENTIRETY.
:4:W.ANOS.30051-30053/2013 BETWEEN:
1. MANJULA K.M. AGE: 31 YEARS OCC: PRINCIPAL SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, GAJENDRAGAD TQ: RON DIST: GADAG.
2. GEETA ANDANAPPA BALIGER AGE: 27 YEARS OCC: SCIENCE TEACHER SHREE KITTUR CHENNAMMA RSIDENTIAL SCHOOL, GAJENDRAGAD TQ: RON DIST; GADAG.
3. SHOBHA MARIBASAPPA GOUDAR AGE: 29 YEARS OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL TQ: RON, DIST: GADAG ...APPELLANTS (BY SRI.HEMANTH R CHANDRAGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE.
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING BANGALORE.
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY :5: DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ M.S.BUILDING BANGALORE.
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ M.S.BUILDING BANGALORE.
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANIZATION OF SOCIAL WELFARE DEPARTMENT, NO.170, 3RD FLOOR IST MAIN ROAD SHESHADRIPURAM BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT GADAG
7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, GADAG DIST: GADAG
8. THE TALUK WELFARE OFFICER RON, TQ:RON, DIST: GADAG.
...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE ORDER DATED 14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN W.P.NOS.69447- 69449/2012 AND ALLOW THE SAID WRIT PETTIONS IN ITS ENTIRETY.
:6:W.A.NOS.30054-30058/2013 BETWEEN
1. SUDHAKAR MAHABAL BHOSAGE AGE: 27 YEARS OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, MADABHABI, TQ: ATHANI DIST: BELGAUM
2. SADANAND SHRIMANT MORE AGE: 29 YEARS OCC: KANNADA TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MADABHABI, TQ:ATHANI DIST: BELGAUM
3. ASHOK NINGAPPA BIRADI AGE: 29 YEARS OCC:HISTORY TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MADABHABI, TQ: ATHANI DIST: BELGAUM.
4. MAHANTESH BALAPPA KABBURI AGE: 35 YEARS OCC: P.E.TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MADABHABI, TQ: ATHANI DIST: BELGAUM.
5. UMESH SHANKAR DEVARADDY AGE: 29 YEARS OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MADABHABI, TQ: ATHANI DIST: BELGAUM.
...APPELLANTS (BY SRI.HEMANT R.CHANDRAGOUDAR, ADV.) :7: AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE.
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING BANGALORE.
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ M.S.BUILDING BANGALORE.
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY & SECONDARY EDUCATION) M.S.BUILDING BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT NO.179, 3RD FLOOR, I MAIN ROAD SHESHADRIPURAM BANGALORE.
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, BELGAUM R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING BANGALORE.
:8:7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT BELGAUM DIST: BELGAUM.
...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE ORDER DATED 14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN W.P.NOS.69449- 69453/2012 AND ALLOW THE SAID WRIT PETTIONS IN ITS ENTIRETY.
W.A.NOS.30059-60/2013 BETWEEN
1. NAGARAJ SHANKRAPPA CHALAMARAD AGE: 30 YEARS OCC: MATHEMATICS TEACHER KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL, GAJENDRAGAD, TQ: RON DIST: GADAG.
2. BASAYYA CHANDRAYYA GOURIMATH AGE: 30 YEARS, OCC: ENGLISH TEACHER KITTUR RANI CHANNAMMA RESIDENTIAL SCHOOL, GAJENDRAGAD, TQ: RON, DIST: GADAG.
...APPELLANTS (BY SRI.HEMANT R.CHANDRAGOUDAR, ADV.) :9: AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE.
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING BANGALORE.
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ M.S.BUILDING BANGALORE.
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY & SECONDARY EDUCATION) M.S.BUILDING BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT NO.179, 3RD FLOOR, I MAIN ROAD SHESHADRIPURAM BANGALORE.
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, GADAG
7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT GADAG : 10 :
8. THE TALUK WELFARE OFFICE RON, TQ: RON, DIST: GADAG.
...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED UNDER SECTION 4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SET ASIDE THE ORDER DATED:14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.69667- 69668/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30061-63/2013 BETWEEN
1. BAPURAO S/O. GOPAL KOTANKAR AGE: 29 YEARS OCC: MATHEMATICS TEACHER SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, BADAMI, DIST: BAGALKOT.
2. YAMANAPPA S/O. BHIMAPPA BHAJANTRI AGE: 35 YEARS OCC: PHYSICAL EDUCATION TEACHER, SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, BADAMI, DIST: BAGALKOT.
3. RANGAVVA S/O. SANGAPPA MADAR AGE: 26 YEARS OCC: KANNADA TEACHER SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, BADAMI, DIST: BAGALKOT.
...APPELLANTS (BY SRI.HEMANT R.CHANDRAGOUDAR, ADV.) : 11 : AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA, BANGALORE.
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE.
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ M.S.BUILDING, BANGALORE.
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY AND SECONDARY EDUCATION) M.S.BUILDING, BANGALORE.
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTAIL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT, NO. 179, 3RD FLOOR, I MAIN ROAD, SHESHADRIPURAM, BANGALORE.
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, BAGALKOT R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUIDLING, BANGALORE.
7. THE DIRECTOR OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, BAGALKOT DIST: BAGALKOT.
: 12 :8. THE TALUK WELFARE OFFICER BADAMI TQ: BADAMI, DIST: BAGALKOT.
...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:29/08/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.64431-64433/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30064-66/2013 BETWEEN
1. VAGANEPPA S/O. APPANNA DEVARADDI AGE: 40 YEARS, OCC: CRAFT TEACHER SHREE MORARJI DESAI RESIDENTAL SCHOOL MADABHAVI, TQ: ATHANI, DIST: BELGAUM
2. UJWALA DUNDAPPA LABBI AGE: 34 YEARS, OCC: COMPUTER TEACHER MORARJI DESAI RESIDENTAL SCHOOL SANKESHWAR, TQ: HUKKERI, DIST: BELGAUM
3. KAKASAHEB S/O. APPASAHEB PATIL AGE: 28 YEARS, OCC: KANNADA TEACHER MORARJI DESAI RESIDENTAL SCHOOL SANKESHWAR, TQ: HUKKERI, DIST: BELGAUM ...APPELLANTS (BY SRI.HEMANT R.CHANDRAGOUDAR, ADV.) : 13 : AND
1. THE STATE OF KARNATAKA R./BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ M.S.BUILDING, BANGALORE
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY AND SECONDARY EDUCATION) M.S. BUILDING, BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANIZATION OF SOCIEAL WELFARE DEPARTMENT, NO. 179, 3RD FLOOR, IST MAIN ROAD, SHESHADRIPURAM, BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT BELGAUM
7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, BELGAUM DIST: BELGAUM
8. THE TALUK WELFARE OFFICER : 14 : ATHANI, TQ: ATHANI DIST: BELGAUM
9. THE TALUKA WELFARE OFFICER HUKKERI TQ: HUKKERI, DIST: BELGAUM ... RESPONDENTS THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.66444-66466/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30067-74/2013 BETWEEN
1. VEERANNA S/O HANAMAPPA KAMMAR AGE: 30 YEARS OCC: PHYSICAL EDUCATION TEACHER, MORARJI DESAI RESIDENTIAL SCHOOL, GADAG TOWN, DIST: GADAG
2. SANGANAGOUDA S/O FAKIRAGOUDA PATIL AGE: 34 YEARS, OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, HIREWADDATTI VILLAGE, TQ:MUNDARAGI DIST: GADAG.
3. SHARANAPPA S/O SHIVAPPA ANKAD AGE: 31 YEARS OCC:SOCIAL SCIENCETEACHER MORARJI DESAI RESIDENTIAL SCHOOL, HIREWADDATTI VILLAGE, TQ:MUNDARAGI DIST: GADAG.
4. HAMESH S/O MANAPPA RATHOD AGE: 31 YEARS, OCC:PHYSICAL EDUCATION TEACHER, MORARJI DESAI RESIDENTIAL : 15 : SCHOOL, HIREWADDATTI VILLAGE, TQ:MUNDARAGI, DIST: GADAG.
5. BASAVANNEVVA P. BOMMASAGAR AGE: 28 YEARS, OCC:SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, HIREWADDATTI VILLAGE TQ:MUNDARAGI, DIST: GADAG.
6. NAGATATHNA D SHIROLKAR AGE: 46 YEARS, OCC:HINDI TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, HIREWADDATTI VILLAGE, TQ:MUNDARAGI, DIST: GADAG.
7. SUMITRA HANAMAPPA BASAPUR AGE: 28 YEARS OCC:MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, HIREWADDATTI VILLAGE TQ:MUNDARAGI, DIST: GADAG.
8. RIYAZAHMED S/O GIDDUSAB BAGAWAN AGE: 31 YEARS, OCC:SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, KALAKALESHWAR VILLAGE TQ:RON, DIST: GADAG.
...APPELLANTS (BY SRI.HEMANT R.CHANDRAGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA, BANGALORE
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE : 16 :
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ, M.S.BUILDING BANGALORE
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY & SECONDARY EDUCATION) M.S.BUILDING BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY, AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT NO. 179, 3RD FLOOR, IST MAIN ROAD SHESHDRIPURAM, BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYATH GADAG R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE.
7. THE DISTRICT OFFICER BACKWARD CLASS & MINORITY WELFARE DEPARTMENT, GADAG DIST: GADAG
8. THE TALUK WELFARE OFFICER MUNDARAGI, TQ: MUNDARAGI DIST: GADAG
9. THE TALUK WELFARE OFFICER GADAG DIST: GADAG
10.THE TALUKA WELFARE OFFICER RON, TQ: RON DIST: GADAG ...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) : 17 : THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:07/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.65297-65304/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30075-87/2013 BETWEEN
1. MAHADEV MURASIDDA PATIL AGE: 36 YEARS OCC: PHYSICAL EDUCATION TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HAROGERI (ALAGAWADI) TQ: RAIBAG, DIST: BELGAUM
2. MOHAN MARUTI BADIGER AGE: 27 YEARS OCC: KANNADA TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HAROGERI (ALAGAWADI) TQ: RAIBAG, DIST: BELGAUM
3. JAYASHREE KALLAPPA HANAJI AGE: 30 YEARS OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HAROGERI (ALAGAWADI) TQ: RAIBAG, DIST: BELGAUM
4. MAHESHWARI MAHADEV SHELAKE AGE: 27 YEARS OCC: KANNADA TEACHER MORARJI DESAI RESIDENTIAL SCHOOL KUDACHI TQ: RAIBAG, DIST: BELGAUM
5. PRASHANT MALLAPPA MIRJI AGE: 29 YEARS OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL : 18 : KUDACHI TQ: RAIBAG, DIST: BELGAUM
6. RAVI SHIVARUDR MARINAIK AGE: 31 YEARS OCC: HISTORY TEACHER MORARJI DESAI RESIDENTIAL SCHOOL KUDACHI TQ: RAIBAG, DIST: BELGAUM
7. SANGAPPA BAUSAB WALAGAD AGE: 29 YEARS OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL KUDACHI TQ: RAIBAG, DIST: BELGAUM
8. SIDDAPPA MALLAPPA KHILARE AGE: 27 YEARS, OCC:PHYSICAL EDUCATION TEACHER MORARJI DESAI RESIDENTIAL SCHOOL KUDACHI TQ: RAIBAG, DIST: BELGAUM
9. RAMESH DHARAMAPPA LAMANI AGE: 38 YEARS OCC: HINDI TEACHER MORARJI DESAI RESIDENTIAL SCHOOL KUDACHI TQ: RAIBAG, DIST: BELGAUM
10.MAHANTESH SIDRAM HIREKODI AGE: 26 YEARS OCC: SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL KUDACHI TQ: RAIBAG, DIST: BELGAUM
11.APPU MAHADEV HULLENNAVAR AGE: 31 YEARS OCC: PRINCIPAL MORARJI DESAI RESIDENTIAL SCHOOL NIDSOSI, TQ: HUKKERI : 19 : DIST: BELGAUM
12.PRAVEENKUMAR BHARAMAPPA WADRALI AGE:27 YEARS OCC:SOCIAL SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL NIDSOSI, TQ: HUKKERI DIST: BELGAUM
13.AVINASH S/O SADASHIV DEVARESI AGE:26 YEARS,OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL NIDSOSI, TQ: HUKKERI DIST: BELGAUM ...APPELLANTS (BY SRI.HEMANT R.CHANDANGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ, M.S.BUILDING BANGALORE
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY AND SECONDARY EDUCATION) M.S.BUILDING BANGALORE : 20 :
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY, AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT NO. 179, 3RD FLOOR, IST MAIRN ROAD SHESHADRIPURAM, BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT BELGAUM R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING BANGALORE
7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, BELGAUM DIST: BELGAUM
8. THE TALUK WELFARE OFFICER RAIBAG, TQ: RAIBAG, DIST: BELGAUM
9. THE TALUKA WELFARE OFFICER HUKKERI, TQ: HUKKERI DIST: BELGAUM ...RESPONDENTS (SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.65572-65584/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30088-90/2013 BETWEEN
1. BIRAPPA S/O. HALAPPA PARAMANATH AGE: 33 YEARS : 21 : OCC: PRINCIPAL SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, SANKONATTI, TQ: ATHANI DIST: BAGALKOT
2. TANGEVVA BABU MALI AGE: 28 YEARS OCC: HINDI TEACHER SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, SANKONATTI, TQ: ATHANI DIST: BAGALKOT
3. JAYASHREE HALAPPA PARAMANATTI AGE: 28 YEARS OCC: KANNADA TEACHER SHREE KITTUR CHENNAMMA RESIDENTIAL SCHOOL, SANKONATTI, TQ: ATHANI DIST: BAGALKOT ...APPELLANTS (BY SRI.HEMANT R CHANDANGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S. BUILDING, BANGALORE
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ M.S. BUILDING BANGALORE : 22 :
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY AND SECONDARY EDUCATION) M.S.BUILDING BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANIZATION OF SOCIAL WELFARE DEPARTMENT, NO. 179, 3RD FLOOR I MAIN ROAD, SHESHADRIPURAM BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, BELGAUM R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, BELGAUM DIST: BELGAUM
8. THE TALUK WELFARE OFFICER ATHANI, TQ: ATHANI DIST: BELGAUM ...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) **** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.65572-65584/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
: 23 :W.A.NOS.30113-114/2013 BETWEEN
1. BHAGYASHREE D/O GANAPATI MEDAR AGE: 28 YEARS, OCC: TEACHER R/O: NEAR DEVI GARAGE J.G. CO ROAD, DHATAPRABHA TQ: GOKAK, DIST: BELGAUM.
2. JYOTI D/O YAMANAPPA PATTAR AGE: 28 YEARS OCC: TEACHER R/O: CHICHNUR TQ: RAMADURGA, DIST: BELGAUM.
...APPELLANTS (BY SRI.HEMANT R CHANDANGOUDAR) AND
1. THE STATE OF KARNATAKA REP. BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE-560 001.
2. THE STATE OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING BANGALORE 560 001.
3. THE STATE OF KARNATAKA REP. BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT & PANCHAYATH RAJ, M.S.BUILDING BANGALORE 560 001.
4. THE STATE OF KARNATAKA REP. BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY & SECONDARY EDUCATION) : 24 : M.S. BUILDING, BANGALORE 560 001.
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY, AN ORGANIZATION OF SOCIAL WELFARE DEPARTMENT NO.179, 3RD FLOOR, I MAIN ROAD SHESHADRIPURAM , BANGALORE 560002
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYATH BELGAUM.
7. THE DISTRICT OFFICER BACKWARD CLASS & MINORITY WELFARE DEPARTMENT, BELGAUM.
8. THE TALUK WELFARE OFFICER GOKAK, TALUK: GOKAK DIST: BELGAUM.
9. THE TALUK WELFARE OFFICER RAMDURGA RAMDURGA TALUKA DIST: BAGALKOT.
...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) **** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:07/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.65472-65495/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
: 25 :W.A.NOS.30115-117/2013 BETWEEN
1. SHOBHA RUDRAPPA SHIGGAVI AGE: 26 YEARS OCC: ASSISTANT TEACHER IN KANNADA AT KITTUR RANI CHENNAMMA RESIDENTIAL SCHOOL GUTTAL, TAL & DIST : HAVERI
2. HANUMANTAPPA NAGAPPA TAVARAGI AGE : 33 YEARS OCC : PHYSICAL EDUCATION TEACHER AT KITTUR RANI CHENNAMMA RESIDENTIAL SCHOOL, GUTTAL TAL HAVERI
3. VINODA PRAEKASH YAMANAKKANAVAR AGE : 28 YEARS OCC : ASSISTANT TEACHER IN SCIENCE AT KITTUR RANI CHENNAMMA RESIDENTIAL SCHOOL GUTTAL TAL HAVERI ...APPELLANTS (BY SRI.HEMANT R CHANDANGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS SECRETARY TO SOCIAL WELFARE DEPARTMENT VIKAS SOUDHA, BANGALORE
2. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY NO.179 3RD FLOOR, ROOPA COMPLEX SHESHADRIPURAM : 26 : 1ST MAIN ROAD BANGALORE
3. THE DISTRICT SOCIAL WELFARE OFFICER DISTRICT ADMINISTRATIVE BHAVAN HAVERI
4. THE DEPUTY COMMISSIONER HAVERI
5. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT HAVERI ...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:25/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.70117-70121/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30241-244/2013 BETWEEN
1. VIJAY BASAVARAJAPPA ANGADI AGE: 28 YEARS OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL YALLAMANAGUDDA, SAUNDATTI TQ BELGAUM.
2. SADASHIV NARAPPA BUDANUR AGE: 27 YEARS OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL YALLAMANAGUDDA, SAUNDATTI TQ DIST: BELGAUM.
: 27 :3. HANUMANTHAPPA GANGAPPA GADDAD AGE: 34 YEARS OCC: SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL YALLAMANAGUDDA, SAUNDATTI TQ DIST: BELGAUM.
4. NAGAMMA BASAVARAJ YANDIGER AGE: 32 YEARS OCC: HINDI TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MAKANUR, TQ: RANEBENNUR DIST: HAVERI ...APPELLANTS.
(BY SRI.HEMANT R CHANDANGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTEMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTEMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ, M.S.BUILDING, BANGALORE
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTEMENT OF EDUCATION (PRIMARY AND SECONDARY EDUCATION, M.S.BUILDING BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY, AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT, : 28 : NO. 179, 3RD FLOOR, IST MAIN ROAD, SHESHADRIPURAM, BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, BELGAUM
7. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, HAVERI
8. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, BELGAUM DIST: BELGAUM
9. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, HAVERI DIST: HAVERI
10.THE TALUK WELFARE OFFICER SAUNDATTI, TQ:SAUNDATTI, DIST: BELGAUM
11.THE TALUKA WELFARE OFFICER RANEBENNUR, TQ : RANEBENNUR, DIST: HAVERI ...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:07/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.65565-65571/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
: 29 :W.A.NOS.30245-264/2013 BETWEEN
1. MAHESH S/O GADIGEYYA CHANTRANTIMATH AGE: 38 YEARS OCC: PHYSICAL EDUCATION TEACHER, MORARJI DESAI RESIDENTAIL SCHOOL, BAILHONGAL TQ: BAILHONGAL DIST: BELGAUM.
2. MANJUNATH S/O REVAPPA GANAGI AGE: 31 YEARS OCC: PRINCIPAL KITTUR RANI CHENNAMMA RESIDENTIAL SCHOOL BAILHONGAL, TQ: BAILHONGAL DIST: BELGAUM
3. RAVI S/O BASAVANTAPPA RODBASANNAVAR AGE: 35 YEARS OCC: HINDI TEACHER KITTUR RANI CHENNAMMA RESIDENTIAL SCHOOL BAILHONGAL, TQ: BAILHONGAL DIST: BELGAUM
4. VITTAL S/O BADIGER AGE: 25 YEARS OCC: MATHEMATICS TEACHER KITTUR RANI CHENNMMA RESIDENTAIL SCHOOL, BAILHONGAL TQ: BAILHONGAL, DIST: BELGAUM
5. SHREEDEVI D/O GANGADHARAYYASWAMI KOTIMATH AGE: 29 YEARS OCC: ENGLISH TEACHER KITTUR RANI CHENNMMA RESIDENTAIL SCHOOL, BAILHONGAL : 30 : TQ: BAILHONGAL, DIST: BELGAUM
6. SANGEETA D/O RAMESH MURGOD AGE: 26 YEARS OCC: PHYSICAL EDUCATION TEACHER KITTUR RANI CHENNMMA RESIDENTAIL SCHOOL, BAILHONGAL TQ: BAILHONGAL, DIST: BELGAUM
7. PRADEEP S/O SHIVAPUTRAGOUDA PATIL AGE: 26 YEARS, OCC: SCIENCE TEACHER KITTUR RANI CHENNMMA RESIDENTAIL SCHOOL, BAILHONGAL TQ: BAILHONGAL, DIST: BELGAUM
8. PRASHANT S/O FAKIRAPPA HOLI AGE: 25 YEARS OCC: MATHEMATICS MORARJI DESAI RESIDENTIAL SCHOOL TQ: BAILHONGAL, DIST: BELGAUM
9. BASAVARAJ S/O SHIVALINGAPPA ANGADI AGE: 25 YEARS OCC: SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL TQ: BAILHONGAL, DIST: BELGAUM
10.SANDEEP A. KAMBALI AGE:25 YEARS OCC: SOCIAL STUDIESTEACHER MORARJI DESAI RESIDENTIAL SCHOOL TQ: BAILHONGAL, DIST: BELGAUM
11. SHRISHAIL S/O BHIMAPPA HOLER AGE:25 YEARS : 31 : OCC: PHYSICAL EDUCATION TEACHER MORARJI DESAI RESIDENTIAL SCHOOL SHANTIBASTWAD TQ: BAILHONGAL, DIST: BELGAUM
12. RANI MALAGOUDA MAGADUM AGE:28 YEARS,OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL SHANTIBASTWAD TQ: BAILHONGAL, DIST: BELGAUM
13. DNYANADEV S/O KRISHNAPPA RATHOD AGE:30 YEARS,OCC: PRINCIPAL MORARJI DESAI RESIDENTIAL SCHOOL HALABHAVI TQ & DIST: BELGAUM
14. VITTAL S/O YALLAPPA GOLASANGI AGE:30 YEARS,OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL, HALABHAVI TQ & DIST: BELGAUM
15. BHIMASHAPPA S/O YALLAPPA KANKANNAVAR AGE:31 YEARS,OCC: HISTORY TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HALABHAVI TQ & DIST: BELGAUM
16. RAVI S/O BHIMAPPA PUJERI AGE:30 YEARS OCC: PHYSICAL EDUCATION TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HALABHAVI TQ & DIST: BELGAUM : 32 :
17. MOHAMMADRAFI S/O IMAMHUSSAIN NADAF AGE: 28 YEARS OCC: SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HALABHAVI TQ & DIST: BELGAUM
18. SHARAVVA D/O ULAVAPPA UNDI AGE: 27 YEARS OCC: KANNADA TEACHER MORARJI DESAI RESIDENTIAL SCHOOL VAKKUND TQ & DIST: BELGAUM
19. AKKAVVA W/O BHIMAPPA JADHAV AGE: 36 YEARS OCC: HINDI TEACHER MORARJI DESAI RESIDENTIAL SCHOOL VAKKUND TQ & DIST: BELGAUM
20. NANDHA D/O MALLANAGOUDA PATIL AGE: 28 YEARS OCC: SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL VAKKUND TQ & DIST: BELGAUM ...APPELLANTS (BY SRI.HEMANT R CHANDANGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA, BANGALORE : 33 :
2. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
3. THE STATE OF KARNATAKA R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ, M.S.BUILDING BANGALORE
4. THE STATE OF KARNATAKA R/BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY AND SECONDARY EDUCATION) M.S.BUILDING, BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY AN ORGANISATION OF SOCIAL WELFARE DEPARTMENT, NO. 179, 3RD FLOOR I MAIN ROAD, SHESHADRIPURAM, BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYATH BELGAUM
7. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, GADAG DIST: BELGAUM.
8. THE TALUK WELFARE OFFICER BAILHONGAL, TQ: BAILHONGAL DIST: BELGAUM.
9. THE TALUKA WELFARE OFFICER BELGAUM DIST: BELGAUM.
...RESPONDENTS (BY SMT.K.VIDYAVATHI, AGA) : 34 : THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:07/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.65472-65495/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
W.A.NOS.30265-721/2013 BETWEEN
1. BASAVARAJ S/O. BHIMAPPA LALASINGI AGE: 32 YEARS, OCC: ENGLISH TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MURGUNDI, TQ: ATHANI DIST: BELGAUM
2. SHIVAJI S/O. HANAMANTH KAMBLE AGE: 30 YEARS OCC: SOCIAL STUDIES TEACHER, MORARJI DESAI RESIDENTIAL SCHOOL, MURGUNDI, TQ: ATHANI DIST: BELGAUM
3. BALAPPA SHIVAPPA BANAJIGER AGE: 32 YEARS OCC: SCIENCE TEACHER KITTUR RANI CHENNAMMA RESIDENTIAL SCHOOL, SANKONATTI, TQ: ATHANI DIST: BELGAUM
4. GANGAPPA YALLAPPA GADYAL AGE: 28 YEARS OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HAROGERI ( ALAGAWADI ) TQ: RAIBAG, DIST: BELGAUM
5. MALLAPPA PIRAPPA ADALATTI AGE: 28 YEARS : 35 : OCC: SCIENCE TEACHER MORARJI DESAI RESIDENTIAL SCHOOL HAROGERI ( ALAGAWADI ) TQ: RAIBAG, DIST: BELGAUM
6. DNYANESHWAR APPASAB MANJARI AGE: 29 YEARS OCC: MATHEMATICS TEACHER MORARJI DESAI RESIDENTIAL SCHOOL MURGUNDI, TQ: ATHANI DIST: BELGAUM
7. UMESH BASAPPA HAMAPANNAVAR AGE: 29 YEARS OCC:ENGLISH TEACHER KITTUR RANI CHENNAMMA RESIDENTIAL SANKONATTI (MURGUNDI), TQ: ATHANI DIST: BELGAUM ...APPELLANTS (BY SRI.HEMANT R CHANDANGOUDAR, ADV.) AND
1. THE STATE OF KARNATAKA R/BY ITS CHIEF SECRETARY VIDHANA SOUDHA BANGALORE
2. THE STATE OF KARNATAKA R./BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S. BUILDING, BANGALORE
3. THE STATE OF KARNATAKA R./BY ITS PRINCIPAL SECRETARY DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYAT RAJ, M.S. BUILDING BANGALORE
4. THE STATE OF KARNATAKA R./BY ITS SECRETARY DEPARTMENT OF EDUCATION (PRIMARY & : 36 : SECONDARY EDUCATION ) M.S.BUILDING, BANGALORE
5. THE EXECUTIVE DIRECTOR KARNATAKA RESIDENTAL EDUCATIONAL INSTITUTIONS SOCIETY, AN ORGANISATION OF SOCIAL WELFARE DEARTMENT NO. 179, 3RD FLOOR, I MAIN ROAD SHESHADRIPURAM, BANGALORE
6. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, BELGAUM R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
7. THE CHIEF EXECUTIVE OFFICER DHARWAD R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
8. THE CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT, GADAG R/BY ITS PRINCIPAL SECRETARY DEPARTMENT OF SOCIAL WELFARE M.S.BUILDING, BANGALORE
9. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, BELGAUM DIST: BELGAUM
10. THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, DHARWAD DIST: DHARWAD
11.THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, GADAG DIST: GADAG : 37 :
12.THE DISTRICT OFFICER BACKWARD CLASS AND MINORITY WELFARE DEPARTMENT, GADAG DIST: GADAG
13.THE TALUK WELFARE OFFICER ATHANI, ATHANI TALUK DIST: BELGAUM
14.THE TALUK WELFARE OFFICER DHARWAD, TALUKA DHARWAD DIST: DHARWAD
15.THE TALUK WELFARE OFFICER GADAG, TALUK: GADAG DIST: GADAG ...RESPONDENTS (BY SRI.K.VIDYAVATHI, AGA) ***** THESE WRIT APPEALS ARE FILED U/S.4 OF THE KARNATAKA HIGH COURT ACT, 1961, PRAYING TO, SET ASIDE THE ORDER DATED:14/09/2012, PASSED BY THE LEARNED SINGLE JUDGE IN WP.NOs.66412-66422/2012 AND ALLOW THE SAID WRIT PETITIONS IN ITS ENTIRETY.
THESE WRIT APPEALS COMING ON FOR ORDERS, THIS DAY, DILIP B BHOSALE J. DELIVERED THE FOLLOWING: -
: 38 :PC:
There is a delay of 57 days in filing of these appeals.
We have perused the applications and the affidavit filed in support thereof. For the reasons stated therein, the delay caused in filing these appeals is condoned.
2. These writ appeals are directed against the orders passed by learned Single Judge in corresponding writ petitions, disposing them of in terms of the order passed by another learned Single Judge vide judgment and order dated 13.07.2012 in a group of Writ Petition Nos.20204-364/11 and connected writ petitions. Orders passed in the writ petitions, which are assailed in these appeals are identical.
The order of learned Single Judge, in one of the groups of writ petitions bearing W.P.Nos.66019-023/12 dated 11.09.12 reads thus:
"Petitioners are before this Court seeking for a mandamus to respondents to regularize and absorb their services in their respective posts and to pay salary and other service benefits on par : 39 : with other similarly situated Government Teachers.
Heard the counsel for the petitioners and the Government Pleader.
It is the submission of the petitioners' counsel that in the batch of petitions filed before the Principal Bench in WPs 20204-20364/2011 and other connected matters disposed of on 13.7.2012, petitions are partly allowed and these petitions may be disposed of in terms of the above said order.
Per-contra Government Pleader submitted that petitioners are all appointed through the agency on contract basis as Assistant Teachers and not directly by the Government. On concluding of contractual period they were removed as it was not binding on the Government to absorb and continue them in service and their appointments were only for one academic year. As such, question of quashing the regulations framed does not arise and petitioners have no right to seek for mandamus to continue their services as sought for. * In WPs 20204-20364/2011 and other connected matters disposed of by the Principal Bench, the operative portion of the order reads::: 40 :
Petitions are partly allowed. Petitioners are not entitled for absorption under the Absorption Regulations, 2011; the respondents shall regularise the Principals and teachers appointed prior to 2004-2005 and continued in service as on the date of Absorption Regulations, 2011 came into force subject to fulfilling the other conditions; it is declared that all the Principals and teachers including the petitioners herein appointed on or after 2004-2005 are entitled for the benefit of service weightage as specified in Recruitment Regulations, 2011; the respondents to complete the selection process pursuant to the recruitment notification dated 27.4.2011 by granting the benefit of service weightage to the petitioners and all other similarly situated Principals and teachers; since respondents have already processed the * Deleted vide order dt.5.10.2012 applications and issued final selection list and additional selection list, they have to redo the process of selection by extending the benefit of service weightage to the petitioners and similarly situated candidates; till the completion of selection process as stated above the present : 41 : placement of petitioners and others who are continuing in service shall not be disturbed; the prayer in the writ petitions in so far as it relates to quashing of recruitment notification dated 27.4.2011 is hereby rejected; the writ petitions filed by the non-teaching staff are hereby dismissed.
Since in similar situation the Principal Bench has passed a common order in the connected matters referred to above, these petitions are also disposed of in terms of the said order."
3. A large number of writ appeals were filed against the order of the learned Single Judge dated 13.07.2012 made in W.P.Nos.20204-364/11 and connected writ petitions and those appeals were heard by the Division Bench, to which one of us (Dilip B. Bhosale, J.) was Member, and disposed of vide judgement and order dated 21.02.2013 in W.A.Nos.5127/12 and W.A.Nos.5183-61/12 with connected appeals.
4. Learned counsel for the appellants, therefore, in this group of writ appeals prays for disposal of the appeals in : 42 : terms of the judgment dated 21.2.2013. Hence, we pass the following order:
5. All the writ appeals are accordingly disposed of in terms of the judgment dated 21.02.2013 passed in W.A.Nos.5127/12 and W.A.Nos.5183-61/12 with connected appeals. The operative portion of the judgment dated 21.2.2013 reads thus:
"The writ appeals filed by the appellant- Society are dismissed. The service weightage shall be awarded to those teachers who are in service as on the date when the Cadre and Recruitment Regulations came into force. The appellant shall accommodate the respondents without disturbing the candidates who have already been selected by the appellant."
However, there shall be no order as to costs.
Sd/ JUDGE Sd/ JUDGE SS