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State of Assam - Section

Section 32 in The Assam Children Rules, 1976

32. Inspection of industrial classes.

- The industrial, technical agricultural or other classes run by the institution shall be inspected by the Director of Technical Education, Assam or by an Officer authorised by him in this behalf or by an Officer of the Agriculture or other Departments concerned. The Directorate of Employments and Training or the Officer of the Department concerned, as the case may be, shall forward the inspection report to the Chief Inspector.