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Union of India - Section

Section 265 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

265. Suspected Deserters.

- Should there be grounds for suspecting that a person offering himself for enrolment as a Man or Boy or Artificer Apprentice is a deserter from Government Service, the Captain shall deal with him in accordance with Regulation 262(2) if applicable.