Section 1 in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007
1. Short title, extent and commencement.
- (i) These Regulations shall be called "the Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007."(ii)These Regulations shall be applicable to any person engaged in Intra-State trading in electricity within the territory of the State of Bihar.(iii)These Regulations shall come into force from the date of publication in the Official Gazette of the State.
